NITA VERMA Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-2-100
HIGH COURT OF JHARKHAND
Decided on February 20,2018

Nita Verma Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. B.K. Dubey, counsel appearing on behalf of the petitioner.
(2.) Heard Mr. Vijay Kr. Sharma, counsel appears on behalf of the respondent no.5.
(3.) No body appears on behalf of the respondent-State.;


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