JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. Manoj Tandon, counsel appearing on behalf of the petitioner assisted by Mr. Shiv Shankar Kumar, Advocate.
(2.) Heard Mrs. Chandra Prabha, counsel appearing on behalf of the respondent State.
(3.) This writ petition has been filed for the following reliefs:-
(i) To quash/set aside the entire certificate proceeding, being Certificate Case No. 06(Misc)/2013-14 pending before the Certificate Officer, Ranchi (respondent no. 3), whereby and whereunder, a certificate of Rs. 84,35,677.00 has been issused.
(ii) During the pendency of this writ petition, further proceeding of Certificate Case No. 06(Misc)/2013-14 pending before the Certificate Officer, Ranchi (respondent no. 3) may kindly be stayed.;
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