RAMA SAHU, SON OF LATE MAHADEO SAHU Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-2-43
HIGH COURT OF JHARKHAND
Decided on February 06,2018

Rama Sahu, Son Of Late Mahadeo Sahu Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Rajiva Sharma, senior counsel assisted by Mrs. Rita Kumari , counsel appearing for the petitioner
(2.) Heard Mr. Amar Kumar Sinha, counsel assisted by Mr. Kundan Kumar Ambastha, appearing for the respondent no. 5
(3.) Heard Mr. A.K. Thakur, counsel appearing for the respondent-State.;


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