Shree Chandrashekhar, J. - (1.) The Petitioner Has Been Made An Accused In Kanke P.S.Case No.104 of 2016, corresponding to G.R. No.5527 of 2016 registered under section 392 IPC.
(2.) A copy of supplementary affidavit dated 23.02.2018 is tendered in the Court.
(3.) Taken On Record.;