SATYANARAYAN MISHRA Vs. STATE OF BIHAR
LAWS(JHAR)-2018-7-245
HIGH COURT OF JHARKHAND
Decided on July 16,2018

SATYANARAYAN MISHRA Appellant
VERSUS
STATE OF BIHAR Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. P.P.N. Roy, Senior counsel appearing on behalf of the petitioner assisted by Mr. Pandey Ashok, AdvocateMr. Raj Vardhan, Advocate.
(2.) Heard Mr. Shahid Khan, counsel appearing on behalf of the respondent-State.
(3.) Nobody appears on behalf of the private respondents.;


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