MIKHAIL SORENG @ MIKHAIL KHARIA Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-7-89
HIGH COURT OF JHARKHAND
Decided on July 12,2018

Mikhail Soreng @ Mikhail Kharia Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. P.P.N. Roy, Senior Advocate appearing for the petitioner.
(2.) Heard Mr. Rajiv Anand, G.A.-IV appearing for the respondent-State.
(3.) Heard Mr. Sandeep Verma, counsel appearing for the respondent no. 3.;


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