JUDGEMENT
Shree Chandrashekhar, J. -
(1.) No one appears for the respondents.
(2.) By an order dated 13.07.2006 further proceeding in Eviction Suit No.32 of 1987 was stayed by this Court.
(3.) The petitioners - defendants in Eviction Suit No.32 of 1987 - are aggrieved of a part of order dated 20.03.2006 by which the application for amendment has been allowed.;
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