ANURANJAN TOPPO Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-2-99
HIGH COURT OF JHARKHAND
Decided on February 20,2018

Anuranjan Toppo Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Swapan Maji, counsel for the petitioner.
(2.) Heard Mr. Rahul Gupta, counsel appears for the private respondents
(3.) Heard Mr. Sahil, A.C. to S.C. (L&C) appearing for the respondent no. 1 to 4.;


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