B B Mangalmurti, J. - (1.) We admit the appeal and on consent of the learned counsel for the parties, we are taking up the file for hearing at the stage only.
(2.) The dispute in this appeal involves consideration of certain materials for giving weightage in a selection process for the post of Lecturer in Rajendra Institute of Medical Sciences, Ranchi in the subject of Periodontology and Oral Implantology. The eligibility criteria for that post was specified in Advertisement No.7581 dated 7th November, 2015. So far as the post of Lecturer is concerned, the eligibility criteria stipulated was MDS in concerned subject with three years teaching experience as Tutor/Senior Resident in concerned subject.
(3.) There are three other clauses which are relevant for adjudication of the dispute involved in this appeal. These clauses form part of the same advertisement, which appeared under the heading Instruction for the Candidates. These are clauses 1, 9 and 18 which stipulated: 1. Complete application in prescribed Performa, with bio-data in all respects, signed by the candidate, should reach in the office of the Director, Rajendra Institute of Medical Sciences, Ranchi-834009 on/or before 30.11.2015 till 5.00 PM by Registered/Speed Post only. After the due date and time (i.e. 30.11.15 till 5.00 PM) applications or any other documents shall not be accepted. The institute shall not be responsible for any postal delay. 9. Publication in indexed journal of International/national/State level as per DCI are essential. 18. The age and experience will be counted as on 30.11.2015. ;