JAWALA TIWARI AND OTHERS Vs. MOST INDRA MANI KUER AND OTHERS
LAWS(JHAR)-2018-6-31
HIGH COURT OF JHARKHAND
Decided on June 14,2018

Jawala Tiwari And Others Appellant
VERSUS
Most Indra Mani Kuer And Others Respondents

JUDGEMENT

Shree Chandrashekhar, J. - (1.) On second call also the learned counsel for the petitioners is absent.
(2.) On previous occasion also, that is, on 09.08.2010 the petitioners were not represented through their counsel.
(3.) Thereafter the matter was listed on 14.06.2017 when it was adjourned by four weeks.;


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