ELECTROSTEEL STEELS LIMITED Vs. DIVISIONAL FOREST OFFICER, BOKARO
LAWS(JHAR)-2018-3-54
HIGH COURT OF JHARKHAND
Decided on March 13,2018

ELECTROSTEEL STEELS LIMITED Appellant
VERSUS
Divisional Forest Officer, Bokaro Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Indrajit Sinha, counsel appearing on behalf of the petitioner assisted by Mr. Bibhash Sinha, Advocate.
(2.) Heard Mr. Rahul Kamlesh, A.C. to S.C. II appearing on behalf of respondent-state.
(3.) This writ petition has been filed by the petitioner challenging the order dated 26.08.2017, as contained in Annexure-4 to the writ petition passed by the Principal District Judge, Bokaro, in Title Appeal No. 33 of 2007, whereby the petition dated 04.08.2017 filed by the petitioner has been rejected.;


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