MOHAN MAHTO SON OF LATE GANJU MAHTO Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-7-119
HIGH COURT OF JHARKHAND
Decided on July 13,2018

Mohan Mahto Son Of Late Ganju Mahto Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Shanshank Shekhar, counsel appearing on behalf of the petitioners
(2.) Heard Mr. S.K. Sharma, counsel appearing on behalf of the private respondents.
(3.) Heard Mr. Satish Kumar, counsel appearing on behalf of the respondent State.;


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