KALYAN KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-4-169
HIGH COURT OF JHARKHAND
Decided on April 06,2018

Kalyan Kumar Srivastava Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mrs. Ritu Kumar, counsel assisted by Mr. Samavesh Bhanj Deo, counsel appearing for the petitioners.
(2.) Heard Mr. Atanu Banerjee, G.A. appearing on behalf of the respondent nos.1 to 5.
(3.) Nobody appears on behalf of the respondent no.6.;


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