JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard Mr. G.C. Jha, counsel appearing for the petitioner.
(2.) Heard Mr. A.K. Das, counsel appearing on behalf of the respondent no.1.
(3.) Counsel for the petitioner submits that respondent no.2 is a proforma-respondent and there is no need to serve him notice as the petitioner is not claiming any relief against respondent no.2.;
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