Aparesh Kumar Singh, J. - (1.) I.A. No. 4390/2014 Heard learned counsel for the petitioner on the prayer for condonation of delay of 60 days in preferring the instant petition made through I.A. No. 4390/2014.
(2.) For the reasons stated in the instant interlocutory application, delay is condoned. I.A. stands disposed of.
(3.) Heard learned counsel for the parties.;