JAMSHEDPUR UTILITIES AND SERVICES COMPANY, SINGHBHUM (EAST) Vs. STATE OF JHARKHAND AND OTHERS
LAWS(JHAR)-2018-1-233
HIGH COURT OF JHARKHAND
Decided on
January 25,2018
Jamshedpur Utilities And Services Company, Singhbhum (East)
Appellant
VERSUS
State Of Jharkhand And Others
Respondents
JUDGEMENT
Anubha Rawat Choudhary, J. -
(1.) Heard learned Mr. Rajiv Ranjan, learned senior Advocate assisted by Mr. Manish Mishra, Advocate appearing for the petitioner.
(2.) Heard Mr. Lalan Kumar Singh, J.C. to G.P. I counsel appearing for the Respondent State.
(3.) Heard Mr. Ashutosh Anand, Advocate appearing on behalf of Respondent No. 3 and 4.;
(2.) Heard Mr. Lalan Kumar Singh, J.C. to G.P. I counsel appearing for the Respondent State.
(3.) Heard Mr. Ashutosh Anand, Advocate appearing on behalf of Respondent No. 3 and 4.;
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