BHUPENDAR SINGH @ BHUPENDAR KUMAR SINGH Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-9-55
HIGH COURT OF JHARKHAND
Decided on September 27,2018

Bhupendar Singh @ Bhupendar Kumar Singh Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Navin Kumar Singh, counsel appearing for the petitioner.
(2.) Heard Mr. Rupesh Singh, counsel appearing for the respondent nos. 3 and 4.
(3.) Heard Mr. Vishal Kumar Rai, counsel appearing for the respondent nos. 1 and 2.;


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