MAHABIR PRASAD BISHWAKARMA Vs. UNION OF INDIA
LAWS(JHAR)-2018-5-64
HIGH COURT OF JHARKHAND
Decided on May 14,2018

Mahabir Prasad Bishwakarma Appellant
VERSUS
UNION OF INDIA Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Nobody appears on behalf of the petitioner.
(2.) Heard Mr. Apurv Singh, counsel appearing on behalf of the respondent no. 1.
(3.) Heard Mr. Ravi Kumar, counsel appearing on behalf of the respondent nos. 3, 4 and 5.;


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