JHARKHAND PUBLIC SERVICE COMMISSION Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-3-47
HIGH COURT OF JHARKHAND
Decided on March 08,2018

Jharkhand Public Service Commission Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anubha Rawat Choudhary, J. - (1.) Heard Mr. Sanjoy Piprawall, counsel appearing on behalf of the petitioner-Jharkhand Public Service Commission.
(2.) Heard Mr. Rupesh Singh, counsel appearing on behalf of the respondent no.3.
(3.) Heard Mr. Vishal Kr. Rai, AC to SC-IV appearing on behalf of the respondent no.1.;


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