SAVITRI YADAV Vs. STATE OF JHARKHAND
LAWS(JHAR)-2018-6-63
HIGH COURT OF JHARKHAND
Decided on June 13,2018

SAVITRI YADAV Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Pramath Patnaik, J. - (1.) None appears on behalf of the petitioner.
(2.) On 26.02.2018 none appeared on behalf of the petitioner in spite of repeated call.
(3.) It appears that learned counsel for the petitioner does not want to pursue the writ application.;


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