JUDGEMENT
Aparesh Kumar Singh, J. -
(1.) Admit.
(2.) Call for the Lower Court Records in connection with R.C. Case No. 68(A)/1996 from the court of Additional Judicial Commissioner-VII-cum-Special Judge (AHD), C.B.I.-I, Ranchi.
(3.) Learned counsel for the appellant submits that lower court records have been received in other criminal appeals arising out of the same R.C. Case.;
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