JUDGEMENT
R.K.MERATHIA, J. -
(1.) AFTER the order was dictated on 1.2.2008, certain clarification was sought on 8.2.2008.
(2.) THIS writ petition was filed on 17.10.2001 claiming up -to -date salary since January 1994.
Admittedly petitioner worked on daily wages under the then Deputy Director, Health Services (Tuberculosis), Bihar, Patna - Dr. A.A. Mallick and as per his order he was adjusted temporarily at Dumka on or about 26.6.1987 (Annexures -1 and 5).
(3.) PETITIONERS case is that his name was inserted in the list of the employees terminated on 11.5.1993 by hand, as would appear from the subsequent show -cause notices issued to him regarding validity of his appointment.;
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