RAMESHWAR ORAON Vs. STATE OF JHARKHAND
LAWS(JHAR)-2008-11-74
HIGH COURT OF JHARKHAND
Decided on November 18,2008

RAMESHWAR ORAON Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

- (1.) .Heard the learned counsel for the petitioner and the learned counsel for the State.;


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