JUDGEMENT
NARENDRA NATH TIWARI, J. -
(1.) The petitioners, who are teachers of different secondary schools, have sought a direction on the respondents to consider them for promotion to the posts of Headmaster, as they, being the Acting Headmasters or senior most teachers of their respective schools, were all eligible for promotion to the posts of Headmaster in terms of the provisions of Bihar Nationalised Secondary Schools (Service Conditions) Rules, 1983.
(2.) ALL the petitioners were appointed as Trained Graduate Assistant Teachers and have possessed Master Degree with Teachers' Training Diploma. They were given Selection Grade as also the Super Selection Grade and either they are Acting Headmasters or Senior Most Teachers in their respective schools.
For the purpose of dealing with the service conditions, including the preparation of seniority list and promotion, rule was framed under the provisions of Section 9 of the Bihar Non -government Secondary Schools (Taking Over of Management and Control) Act, 1981.
(3.) RULE 4 of the said Rules prescribed minimum eligibility and qualification for appointment/promotion to the post of Headmaster, which includes;
(i) B. Ed. Degree of recognized university; (ii) B. Ed., Dip -in -Ed. Dip -in -teach/C.T. or any equivalent qualification of Teachers' Training by any recognized university or Board recognized by the State Government. (iii) In case of direct recruitment, B. Ed. Degree with ten years' teaching experience for general category and for the members of Scheduled Tribes, Scheduled Castes and female candidates seven years' teaching experience or eight years' service in Selection Grade etc. ;
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