DUDHNATH RAM Vs. MANAGEMENT OF TATA IRON AND STEEL CO LTD
LAWS(JHAR)-2008-4-13
HIGH COURT OF JHARKHAND
Decided on April 21,2008

DUDHNATH RAM Appellant
VERSUS
MANAGEMENT OF TATA IRON AND STEEL CO LTD Respondents

JUDGEMENT

- (1.) HEARD the parties finally.
(2.) PETITIONER has challenged the award dated June 5, 2007, passed by the Presiding officer, Labour Court, Jamshedpur. By government Notification dated May 17, 1997, the following reference was made for adjudication: "whether the termination of Sri Dudhnath ram, Ticket No. 210496, P. No. 45485 workman of Tisco Limited, Jamshedpur by the management is proper?. If not, what relief the workman is entitled to?"
(3.) A departmental enquiry was initiated against the petitioner on the following charges:;


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