JUDGEMENT
SHREE CHANDRASHEKHAR,J. -
(1.) Mr. Shashi Kumar Mishra, Deputy Director, Secondary Education is present in the Court.
(2.) Secretary, Department of Personnel, Administrative Reforms and Rajbhasha and Jharkhand Staff Selection Commission through its Secretary are impleaded party-respondents in the present proceeding. Mr. Sohail Anwar, the learned Senior counsel appears on before of the Commission.
(3.) Main prayers in these writ petitions except, W.P.(S) Nos. 6479/2016, 6564/2016 and 6632/2016 are for quashing the advertisements; one of which is dated 06.11.2016, and for a declaration that order contained in Memo dated 26.10.2016 does not affect the petitioners who were appointed between 2011 and 2013. Another prayer is for grant of honorarium, payable to the teachers appointed in Kendriya Vidyalaya under temporary arrangements, to the petitioners.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.