DR. MATENDRA KUMAR Vs. STATE OF JHARKHAND
LAWS(JHAR)-2017-5-16
HIGH COURT OF JHARKHAND
Decided on May 26,2017

Dr. Matendra Kumar Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

S.N.PATHAK,J. - (1.) Office has pointed out defect regarding spelling mistake in certified copy.
(2.) The Court is fully convinced that the petitioner is Matendra Kumar.
(3.) Let defect No.9 (iii) be ignored at the present.;


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