ADITYA PRASAD SAO @ ADISH PRASAD SAH Vs. JUGAL PRASAD SWARNKAR AND ORS.
LAWS(JHAR)-2017-11-178
HIGH COURT OF JHARKHAND
Decided on
November 14,2017
Aditya Prasad Sao @ Adish Prasad Sah
Appellant
VERSUS
Jugal Prasad Swarnkar And Ors.
Respondents
JUDGEMENT
SHREE CHANDRASHEKHAR,J. -
(1.) Supplementary affidavit dated 13.11.2017 is taken on record.
(2.) Be tagged at its proper place.
(3.) When the suit was posted for final hearing, an application for amendment in the plaint was filed, which has been declined vide order dated 24.05.2017. This is the order under challenge in the writ petition.;
(2.) Be tagged at its proper place.
(3.) When the suit was posted for final hearing, an application for amendment in the plaint was filed, which has been declined vide order dated 24.05.2017. This is the order under challenge in the writ petition.;
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