ANIL PANDEY @ ANIL KUMAR PANDEY Vs. THE STATE OF JHARKHAND
LAWS(JHAR)-2017-1-17
HIGH COURT OF JHARKHAND
Decided on January 25,2017

Anil Pandey @ Anil Kumar Pandey Appellant
VERSUS
THE STATE OF JHARKHAND Respondents

JUDGEMENT

- (1.) All the four anticipatory bail applications are heard together, as they arise from the same F.I.R. i.e. Bishrampur P.S. Case No. 80 of 2015 dated 08.12.2015, registered under Sections 302, 307, 326 and 34 of the I.P.C. and Section 27 of the Arms Act, lodged on the basis of fardbeyan of one Sushil Kumar Pandey recorded by Officer in Charge, Bishrampur P.S. on 08.12.2015 at Tripti Hotel alleging therein that his brother Sunil Kumar Pandey (since deceased) alongwith Arbind Pandey, Khurshid Alam, Baidyanath Ram and others came to the hotel of Upendra Dubey, which is in the name and style of Tripti Hotel and it is alleged that the brother of the informant was campaigning in favour of Babita Devi, wife of Rajendra Paswan, who was contesting for the post of Mukhiya and thereafter Rajendra Paswan came there and ordered for tea and thereafter they were taking tea. It is alleged that Rajendra Kumar, Baidyanath Ram, Madan Pandey and Sunil
(2.) Pandey were standing outside in eastern side of the hotel and Ram Shankar Pandey, Arbind Pandey, Khurshid Alam, Jitendra Kumar Pandey, Rajendra Ram were sitting inside the hotel and further two unknown persons came there on a motorcycle and they also ordered for tea. It is alleged that the aforesaid unknown persons entered into the hotel. Thereafter, 3-4 persons started having some conversation with Sunil Pandey. In meanwhile, Rajendra Kumar started attending telephone call and after 15-20 seconds, the informant heard gun-shot fire and noticed that Sunil Pandey has received injuries and has fallen down and the miscreants fled away from the place of occurrence. On the basis of aforesaid written report, F.I.R. has been lodged against two unknown persons.
(3.) A.B.A. No. 2686 of 2016 has been filed on behalf of Anil Pandey on 13.07.2016, A.B.A. No. 2866 of 2016 has been filed on behalf of Dhananjay Pandey on 13.07.2016. A.B.A. No. 3474 of 2016 has been filed on behalf of Navneet Pandey on 01.09.2016 and A.B.A. No. 3509 of 2016 has been filed on behalf of two petitioners namely Munir Alam and Birju Prasad Yadav on 02.09.2016.;


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