SHREE CHANDRASHEKHAR,J. - (1.) Petitioner's grievance is against an order for recovery of Rs. 4 Lacs, which was the amount of compensation paid to the widow of the victim namely, Ranjan Kumar Sinha, from him.
(2.) Vide order dated 30.01.2008, operation of the impugned order dated 29.05.2007 was stayed.
(3.) Heard.;