BISRAM ORAON Vs. STATE OF JHARKHAND
LAWS(JHAR)-2017-12-58
HIGH COURT OF JHARKHAND
Decided on December 09,2017

Bisram Oraon Appellant
VERSUS
STATE OF JHARKHAND Respondents

JUDGEMENT

Anant Bijay Singh, J. - (1.) This Appeal Has Been Heard By This Division Bench specially constituted on 09.12.2017 (Saturday).
(2.) This Appeal Was Filed On 16.03.2007 And It Was Admitted On 26.04.2007 and lower court records was called for.
(3.) Heard The Learned Counsel For The Appellants And Learned A.P.P.;


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