M/S ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. STATE OF JHARKHAND & ORS
LAWS(JHAR)-2017-7-11
HIGH COURT OF JHARKHAND
Decided on July 12,2017

M/S ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Appellant
VERSUS
State Of Jharkhand And Ors Respondents

JUDGEMENT

- (1.) The present interlocutory application has been filed on behalf of the petitioners for staying the warrant of arrest and the entire execution proceedings in connection with Execution Case no. 06/WC/2015-16.
(2.) Ms. Sakshi Gupta, Senior Manager (Legal), M/s. ICICI Prudential Life Insurance Co. Ltd. and Mr. Victor Samuel Kandulna, Chief Manager (HR), M/s. ICICI Prudential Life Insurance Co. Ltd. are physically present before this Court.
(3.) Ms. Vartika Verma-respondent no.3 is also physically present before this Court.;


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