KAMLESH KUMAR SINGH Vs. UNION OF INDIA
LAWS(JHAR)-2017-4-76
HIGH COURT OF JHARKHAND
Decided on April 26,2017

KAMLESH KUMAR SINGH Appellant
VERSUS
UNION OF INDIA Respondents

JUDGEMENT

SHREE CHANDRASHEKHAR, J. - (1.) The petitioner has produced extract of textbook to demonstrate that Hemorrhoids and Polyps are two different diseases.
(2.) Mr. Rajiv Sinha, the learned ASGI has also tendered a copy of extract from "Bailey and Love's Short Practice of Surgery [24th Edition]".
(3.) Taken on record.;


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