JUDGEMENT
D.N.PATEL, J. -
(1.) The fact that Dhullu Mahto, who is an accused in not less than two dozen cases, was sent to hospital without any sickness, reflects
the mental sickness of the doctors of the State of Jharkhand and this
sickness of doctors of the State of Jharkhand needs an urgent attention.
It further appears on perusal of the order dated 13th November, 2013
passed by this court and the affidavit filed by the Principal Secretary,
Department of Home, Govt. of Jharkhand as called for vide the aforesaid
order and another affidavit filed by the Under Secretary, Department of
Home, Govt. of Jharkhand (in such a grave matter, affidavit should have
been filed by the Principal Secretary of the concerned department and not
by the Under Secretary) in compliance of the order dated 30th March, 2016
of this court, that it certainly was not for any serious sickness the
accused, namely Dhullu Mahto, was referred to All India Institute of
Medical Science, New Delhi because the said hospital at New Delhi had not
even admitted him and later on he had even been seen drinking and
partying.
(2.) This bizarre matter speaks volume about the standard of doctors in the State of Jharkhand, who are required to remind themselves that they are
the employees of the sovereign State and not of the accused. It appears
that the State of Jharkhand a separate battalion of doctors for examining
VIP patients and promptly this practise should be stopped. It become a
fashion in the State of Jharkhand that whenever any VIP political person
is arrested, immediately he is sent to hospital on account of some
illness.
(3.) We, therefore, direct the Chief Secretary of the State of Jharkhand to ensure that only doctors have impeccable character and integrity will
examine the so-called VIP accused. The State can also take assistance of
the doctors serving in the Armed Forces, whose integrity is not in
question. It is high time for the State of Jharkhand to appoint such
doctors, who have impeccable characters and whose honesty and integrity
cannot be questioned.;
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