JUDGEMENT
Aparesh Kumar Singh, J. -
(1.) Common issues were involved in all these writ petitions which have been tagged together and are being heard and decided.
(2.) Petitioners in the individual writ petitions are engaged on contractual basis in the job of Data Entry Computer/Computer Operator in the respective departments i.e., Forest Environment Department and Rural Development Department, Govt. of Jharkhand, Ranchi.
(3.) In W.P. (S) No. 3762 of 2015, the sole petitioner is in contractual engagement since 2008 having been employed by the respondent department. He was earlier sponsored by JAPIT in 2007.;
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