SECRETARY, NON Vs. THE STATE OF JHARKHAND
LAWS(JHAR)-2016-12-48
HIGH COURT OF JHARKHAND
Decided on December 09,2016

Secretary, Non Appellant
VERSUS
THE STATE OF JHARKHAND Respondents

JUDGEMENT

Chandrashekhar, J. - (1.) A copy of letter dated 02.03.2016 written to the Director, Higher and Technical Education (Directorate of Higher Education), Government of Jharkhand, Ranchi is tendered in the Court. Taken on record.
(2.) Heard.
(3.) Prayer in the writ petition is for permanent absorption of the non-teaching employees (Class III and IV) working in Sidho Kanhu Murmu University, Dumka.;


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