GANESH PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
LAWS(JHAR)-2016-1-230
HIGH COURT OF JHARKHAND
Decided on January 21,2016

GANESH PRASAD SINGH Appellant
VERSUS
State Of Jharkhand And Others Respondents

JUDGEMENT

Shree Chandrashekhar, J. - (1.) Aggrieved by cancellation of PDS shop license vide order dated 16.01.2014, the present writ petition has been filed.
(2.) Briefly stated, the petitioner was granted PDS license No.04 of 1995 for PDS shop. A show-cause notice was issued on 07.09.2013 for cancellation of the PDS license. The petitioner's explanation was considered false and on the recommendation of Block Supply Officer, Dhalbhumgarh, the Sub-Divisional Officer, Ghatshila cancelled the license.
(3.) Heard the learned counsel for the parties.;


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