- (1.) Heard learned counsel for the parties.
(2.) The matter relates to affiliation of the petitioner College for B.Ed. course of academic session 2014 -15. Petitioner College was established in the year 1976 and granted affiliation by the Ranchi University on 5.4.1976. It was granted recognition by the National Council for Teacher Education(N.C.T.E) on 11.2.1997. Petitioner College submitted its application for grant of affiliation for the academic session 2014 -15 to the respondent - Kolhan University on 1.10.2013 (Annexure -10/1) much before the specified date 10.3.2014 as per the schedule prescribed by the Hon'ble Supreme Court in the case of Maa Vaishno Devi Mahila Mahavidyalaya Versus State of Uttar Pradesh & others reported in 2013(2) SCC 617. Petitioner College was inspected on 15.2.2014.
(3.) From the stand of the respondent - University it is clear that proposal for approval of affiliation in respect of the petitioner college was forwarded on 26.6.2014 to the State Government as there was no regular Vice Chancellor of the University and necessary decision on the application seeking grant of affiliation to the petitioner College could not be taken. The University considered the application for grant of affiliation of 5 colleges including the petitioner on the basis of the directions passed by the Hon'ble Supreme Court in the case of Netaji Subhash Institute of Education Vrs. Kolhan University & others in W.P No. 488 of 2014 dated 23.6.2014 and also .C directions passed in other such colleges like Swami Vivakanand College of Education Vrs. Kolhan University & others in W.P.C. No. 524 of 2014, Institute of Education Vrs. Kolhan University and others in W.P.C. No. 525 of 2014, Karim City College, Jamshedpur Vrs. Kolhan University & others in W.P.C. No. 472 of 2014, Jamini Kant B.Ed. College, Shaboni, Ghatsila Vrs. Kolhan University & others in W.P.C. No. 473 of 2014 vide judgment dated 24.6.2014. It is the case of the University that affiliation Committee in its emergent meeting held on 25.6.2014 made recommendation for grant of temporary affiliation in respect of not only the aforesaid 5 institutions but also the petitioner college and one Ashu Kisku and Ravi Kisku Teachers Training Institute. The emergent meeting of the Syndicate of University held on 25.6.2014 approved the recommendation of the Affiliation Committee.;