H.C. Mishra, J. - (1.) Heard learned counsel for the petitioner and the learned counsel for the respondent Jharkhand Gramin Bank.
(2.) The petitioner, who was working as Staff Officer in Chechaki Branch of Jharkhand Gramin Bank, is aggrieved by the letter dated 02.07.2016 as contained in Annexure-3 to the writ application, issued by the respondent No. 4, whereby the petitioner has been relieved from the said branch to join at Jharkhand Gramin Bank, Simdega Branch, upon his transfer by the Head Office of the Jharkhand Gramin Bank.
(3.) The case of the petitioner is that, that the petitioner was promoted in the Officer's grade on 24.06.2014 and thereafter he was transferred to Gomia in Bokaro on 07.07.2014. Thereafter he has been subjected to frequent transfers and he was transferred from Gomia to Janta Jaridih Branch in the district of Giridih on 18.04.2015. Thereafter, he was transferred from Janta Jaridih Branch to Nawadih Chatti Branch of the Jharkhand Gramin Bank on 13.05.2015. Thereafter on 28.07.2015 he was transferred to Chechaki Branch, where the petitioner was presently working and from there also he has been relieved on 02.07.2016 for giving his joining in Simdega Branch.;