BHALOTIA AUTO PRODUCTS Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
LAWS(JHAR)-2016-7-156
HIGH COURT OF JHARKHAND
Decided on July 11,2016

Bhalotia Auto Products Appellant
VERSUS
JHARKHAND STATE ELECTRICITY BOARD, RANCHI Respondents

JUDGEMENT

SHREE CHANDRASHEKHAR,J. - (1.) The learned Senior counsel for the petitioners seeks permission to amend the description of respondents in the writ petition.
(2.) Permission is accorded.
(3.) Let necessary correction be done in red - ink during the course of the day.;


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