SIDHESHWAR SINGH, MAHESH SINGH Vs. STATE OF JHARKHAND, RAKESH KUMAR SINGH
LAWS(JHAR)-2016-1-243
HIGH COURT OF JHARKHAND
Decided on January 06,2016

Sidheshwar Singh, Mahesh Singh Appellant
VERSUS
State Of Jharkhand, Rakesh Kumar Singh Respondents

JUDGEMENT

Abhay Manohar Sapre, J. - (1.) Delay condoned. Leave granted.
(2.) This appeal is filed against the final judgment and order dated 04.03.2014 passed by the High Court of Gujarat at Ahmedabad in L.P.A. No. 542 of 2013 in Special Civil Application No. 1516 of 2013 whereby the Division Bench of the High Court dismissed the LPA filed by the appellants challenging the judgment and order dated 27.02.2013 passed by the Single Judge in Special Civil Application No. 1516 of 2013.
(3.) In order to appreciate the short controversy involved in the appeal, few relevant facts need mention infra.;


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