JUDGEMENT
RONGON MUKHOPADHYAY, J. -
(1.) I.A. No. 6427 of 2016 This I.A. has been filed by the respondents State for exempting the Superintendent of Police, Bokaro for appearing in person, as was directed vide order dated 16.09.2016.
(2.) It appears from the averment made in the instant application that the father of the Superintendent of Police, Bokaro is to undergo open heart surgery at Bangalore, which requires the presence of Superintendent of Police, Bokaro.
(3.) In view of averment made in the instant application and since justifiable explanation has been furnished on behalf of Superintendent of Police, Bokaro, his personal appearance is exempted.;
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