R.K.MERATHIA, J. - (1.) THIS application has been filed for substituting the heirs of sole petitioner who died on 10.7.2002 leaving behind the heirs mentioned in para 2 of the application.
(2.) HEARD . Substitution petition is allowed. The heirs mentioned in para 2 may be substituted.
(3.) IA No. 2485 of 2006 is disposed of. W.P. (C) No. 3094 of 2002.;