JUDGEMENT
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(1.) 04/03.12.2015 Heard learned counsel for the parties.
(2.) Petitioners herein are interested in appointment to the post of Lecturer, Reader and Professor in their respective cases
under Advertisement No. 7581 dated 7.11.2015 (Annexure -1).
Petitioner no.1 and 2 are interested in applying in the discipline
of Orthodontics and Dento -facial Orthopaedics for the post of
Lecturer and Reader respectively. Petitioner no.3 is interested in
applying for the post of Professor in the discipline of Oral and
Maxillofacial Surgery and Oral Implantology.
(3.) It is relevant to indicate herein that Rajendra Institute of Medical Science,Ranchi ( hereinafter referred to as RIMS for
short) has set up a Dental College by virtue of of the decision of
the State Government under the provisions of the RIMS Act,
2002 vide notification dated 13.5.2015(Annexure -9) having the capacity of 100 seats. The infrastructure is already ready,
clearance certificate has been granted by the State Government
and affiliation is granted by the Ranchi University. The Dental
Council of India (hereinafter referred to as DCI for short ) has
also granted recognization to the college with 100 seats in
different subjects. Approval of the Cabinet on 115 teaching as
well as non -teaching posts has also been granted as is referred
to in the resolution dated 11.5.2015 notified in the extraordinary
gazette of the State (Annexure -9).;
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