R.R.Prasad,J. - (1.) Learned counsel for the petitioners submits that as the petitioner no. 3- Smt. Shanti Devi has died, he may be permitted to delete the name of petitioner no. 3 from the memo of petition.
(2.) Permission is accorded.
(3.) Let the name of petitioner no. 3 be deleted from the memo of petition.;