JUDGEMENT
S.J.MUKHOPADHAYA, J. -
(1.) THIS application has been preferred by the petitioner for issuance of an appropriate writ/orders/direction in the nature of mandamus, commanding upon the respondents to issue letter
of appointment to the post of Primary Trained Teacher in favour of the petitioner, he having been
declared successful in the Primary Trained Teachers Recruitment Examination, 2002 -2003,
conducted by the Jharkhand Public Service Commission (JPSC for short). Further prayer has been
made to direct the 6th respondent B.N. Mandal University, Mad -hepura (University for short) to
issue requisite pass/degree certificate for B.Ed. course, he having come out successful in B.Ed.
Examination, held by the University, result of which was published on 22nd September, 1997.
(2.) ACCORDING to the petitioner, he was admitted in one Millia Fakhurddin Ali Ahmad B.Ed. Teachers Training College, Rambagh, Purnea for the Sessions 1995 -96. The aforesaid B.Ed. Teachers
Training College is an affiliated college of B.N. Mandal University, Madhepura, Bihar. The petitioner
was provided with Roll No. 740 Registration No. 90915 and appeared at the B.Ed. Examination,
1996, conducted by the University. The result of the said examination was published on 22nd September, 1997 in which he was declared successful. Thereafter, though the petitioner has been
provided with the mark -sheet and College Leaving Certificate, formal B.Ed. Degree has not been
given to him by the University. Further case of the petitioner is that in pursuance of an
advertisement, published by the JPSC in the month of August, 2002 in different newspapers, he
being eligible, applied for appointment to the post of Primary Trained Teacher in a Nationalized
Primary School. In the said advertisement, apart from the qualification of Matriculate or equivalent
to that two years Teachers Training or B.Ed./Dip -in -Ed./Dip -in -Teach was also prescribed. The
petitioner having possessed B.Sc. Degree and having passed B.Ed. Examination from the
University, applied for appointment and was allowed to appear at the written competitive test, held
on 27th May, 2003, result of which was published by the JPSC on 13th November, 2003. In the
said result, the petitioner was declared successful for appointment in the district of Pakur.
Further case of the petitioner is that in pursuance of general notice, published in the newspaper, he assembled at Morabadi Ground, Ranchi, on 15th November, 2003 along with others and,
thereafter, having been asked, he produced all the relevant educational certificates etc. before the
District Superintendent of Education, Pakur.
(3.) GRIEVANCE of the petitioner is that the respondents, thereafter, have not issued the letter of appointment in favour of the petitioner, though a number of persons, including those, below the
same of the petitioner, have been appointed. In the affidavit, filed by the 6th respondent
University, it has been accepted that the petitioner passed B.Ed. Examination, 1996 from the
University as a student of Millia Fakhruddin Ali Ahmad B.Ed. Teachers Training College, Rambagh,
Purnea and a mark -sheet printed No. 4431, dated 1st October, 1997 with aggregate 703 marks
was issued vide University 'sletter No. Exam/C 89, dated 2nd December, 2003. It is stated
that the records, including the Tabulation Register regarding B.Ed. Examination for the years,
1993, 1995 and 1996, of the University having been seized by the Cabinet Vigilance Department, Govt. of Bihar, Patna, for verification, the University is not in a position to issue a fresh mark -sheet
or the original certificate relating to B.Ed. Examination. It is further stated that the national Council
for Teachers Education, Eastern Regional Committee 15, Nilkanth Nagar, Bhubneshwar by an
order No. ERC/7 - 18/2001/1342(S), dated 9th May, 2001 refused the recognition of Milia
Fakhruddin Ali Ahmad B.Ed. Teachers Training College, Rambagh, Purnea, for the reasons, stated
in the said order. It further appears that in pursuance of the said order dated 9th May, 2001, the
Govt. of Bihar, Department of Primary, Secondary & Adult Education, vide letter No. 828, dated
12th July, 2003 cancelled the permanent affiliation, as was granted in favour of the institute, with retrospective date.;