JUDGEMENT
S.J.MUKHOPADHAYA, J. -
(1.) THIS writ petition has been preferred by the petitioners in the capacity of President of Students Union of B.Ed. Course of Jamshedpur Women 'sCollege Jamshedpur and in the capacity of
President of Students Union, B.Ed. Course of Graduate School College for Women 's
Jamshedpur.
(2.) ACCORDING to them, the students of the college have completed one year 'sB.Ed. Teachers Training Course and, as such, they should be allowed to appear at the forthcoming examination
scheduled to commence from January, 2006.
Learned Counsel for the National Council for Teachers Education (hereinafter to be referred as 'N.C.T.E. ') submits that both the Schools/Colleges having not been recognized for the
Sessions 2004 -05, their students cannot be allowed to appear at the examination, scheduled to
st. in January, 2006.
(3.) COUNSEL for the Ranchi University submitted that the University is holding examination for the Sessions 2003 -04 and 2004 -05 in respect of the Colleges/Schools, recognized by the N.C.T.E. in
January, 2006.;
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