JUDGEMENT
S.J.MUKHOPADHAYA, J. -
(1.) THIS writ petition has been preferred by the petitioners for direction on the Respondents to consider their case and to appoint them to the post of primary trained teachers in the district of
Bokaro.
(2.) THE brief fact of the case is that the 4th Respondent invited applications for appointment to the post of Primary Trained Teachers by publishing advertisement in the newspaper dated 28th
August, 2002. The last date for submission of applications was fixed as 30th September, 2002.
According to the first petitioner, who holds the qualification of M.Sc. (Chemistry), had completed his B.Ed, study from Patna Training College, Patna. His final examination having started since
16the September, 2002, he also applied for appointment to the post advertised post. The result of the B.Ed, examination was published in the month of December, 2002.
(3.) ON the other hand, according to the second petitioner, he is M.A. (Labour and Social Welfare) and had also completed his B.Ed, study from Patna Training College, Patna. His final examination
having started since 16th September, 2002, he also applied for appointment to the post
advertised post. The result of the B.Ed. examination was published in the month of December,
2002.;
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