JUDGEMENT
M.Y.EQBAL, J. -
(1.) IN all these writ petitions since common question of law and facts are involved, they have been heard together and are disposed of by this common order.
(2.) IN all the writ applications the petitioners have challenged the order dated 6.11.2004 and 17.11,2004 issued under signature of Regional Deputy Director of Education, South Chotanagpur Division, Ranchi, Santhal Pargana Division, Dumka and Chiabasa respectively whereby the
petitioners, who are the Assistant Teachers, have been transferred from one school to another
school. The orders challenged by the petitioners in all writ petitions and the authorities issuing the
same are given below :
Case No. Date of order Issuing Authority
WPS 6200/2004 6.11.2004 Regional Deputy Director of Education, SouthChotanagpur Division, Ranchi. WPS 6287/2004 6.11.2004 Regional Deputy Director of Education, South Chotanagpur Division, Ranchi. WPS 6304/2004 6.11.2004 Regional Deputy Director of Education, South Chotanagbur -cum Chaibasa Division, Ranchi. WPS 6345/2004 17.11.2004 Regional Deputy Director of Education, Santhal Pargana, Dumka. WPS 6346/2004 17.11:2004 Regional Deputy Director of Education, Santhal Pargana, Dumka. WPS 6348/2004 17.11.2004 Regional Deputy Director of Education, Santhal Pargana, Dumka. WPS 6445/2004 6.11.2004 Regional Deputy Director of Education, South Chotanagpur Division, Ranchi. WPS 6446/2004 6.11.2004 Regional Deputy Director of Education, South Chotanagpur Division, Ranchi. WPS 6457/2004 6.11.2004' Regional Deputy Director of Education, South Chotanagpur Division, Ranchi. WPS 6463/2004 6.11.2004 Regional Deputy Director of Education, South Chotanagpur Division, Ranchi. WPS 6501/2004 6.11.2004 Regional Deputy Director of Education, South Chotanagpur Division, Ranchi. WPS 6594/2004 6.11.2004 Regional Deputy Director of Education, South Chotanagpur Division, Ranchi. WPS 6604/2004 6.11.2004 Regional Deputy Director of Education, South Chotanagpur Division, Ranchi.
The petitioners have challenged the aforesaid orders mainly on the ground that the Jharkhand;
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