R.K.MERATHIA, J. - (1.) LEARNED counsel for the petitioners are permitted to add the Commissioner - cum -Secretary, H.R.D. Department, Government of Jharkhand as party respondent No. 6 within the course of the day.
(2.) MR . Saurav Arun submits that he has filed Vakalatnama on behalf of petitioner Nos. 6, 14 to 24, 26 to 29. Mr. M.J. Rahman submits that he has appeared on behalf of petitioner No. 5.
(3.) MR . Shri Prakash Jha submits that he has appeared on behalf of petitioner No. 25.;